Mithu vs Shyam Deo (Deceased) & Another
2014 Latest Caselaw 5410 ALL

Citation : 2014 Latest Caselaw 5410 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Mithu vs Shyam Deo (Deceased) & Another on 29 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 45967 of 2014
 

 
Petitioner :- Mithu
 
Respondent :- Shyam Deo (Deceased) & Another
 
Counsel for Petitioner :- A.K. Singh,R.C. Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed by the learned counsel for the petitioner, put up this matter on Tuesday, i.e., 2.9.2014 as fresh to enable him to file supplementary affidavit.

Order Date :- 29.8.2014

SKM

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