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Shahid vs State Of U.P.
2014 Latest Caselaw 5409 ALL

Citation : 2014 Latest Caselaw 5409 ALL
Judgement Date : 29 August, 2014

Allahabad High Court
Shahid vs State Of U.P. on 29 August, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24293 of 2014
 

 
Applicant :- Shahid
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Chandra Shekhar Mishra,V.P. Mishra 'Rahul'
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called out in revised list, none appears for applicant to press this application.

List after three weeks.

Order Date :- 29.8.2014

Ajay

 

 

 
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