Chaand vs State Of U.P.
2014 Latest Caselaw 5407 ALL

Citation : 2014 Latest Caselaw 5407 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Chaand vs State Of U.P. on 29 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23761 of 2014
 

 
Applicant :- Chaand
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.P. Singh
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Kumar Tiwari
 

 
Hon'ble Ramesh Sinha,J.

The name of Sri Ajay Kumar Srivastava, learned counsel for the complainant is not shown in the cause list.

List in the next cause list showing the name of Sri Ajay Kumar Srivastava as counsel for the complainant.

Order Date :- 29.8.2014

Ajay

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