Sameer Kumar Sinha vs State Of U.P. And 2 Ors
2014 Latest Caselaw 5406 ALL

Citation : 2014 Latest Caselaw 5406 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Sameer Kumar Sinha vs State Of U.P. And 2 Ors on 29 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45962 of 2014
 

 
Petitioner :- Sameer Kumar Sinha
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Vinay Kumar Singh,Abhishek Srivastava
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter, as fresh on 01.09.2014.

Order Date :- 29.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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