Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sanjeev Kumar vs State Of U.P. And Another
2014 Latest Caselaw 5401 ALL

Citation : 2014 Latest Caselaw 5401 ALL
Judgement Date : 29 August, 2014

Allahabad High Court
Sanjeev Kumar vs State Of U.P. And Another on 29 August, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45841 of 2014
 

 
Petitioner :- Sanjeev Kumar
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Kashi Naresh Mishra
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, list this matter on 10.09.2014.

Order Date :- 29.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter