Laxman Prasad vs State Of U.P.
2014 Latest Caselaw 5397 ALL

Citation : 2014 Latest Caselaw 5397 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Laxman Prasad vs State Of U.P. on 29 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24997 of 2014
 

 
Applicant :- Laxman Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanajy Kumar Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Supplementary affidavit filed by learned counsel for the applicant is taken on record.

As prayed, list after three weeks.

Order Date :- 29.8.2014

Ajay

Download the LatestLaws.com Mobile App