Praveen vs State Of U.P.
2014 Latest Caselaw 5393 ALL

Citation : 2014 Latest Caselaw 5393 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Praveen vs State Of U.P. on 29 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17264 of 2014
 

 
Applicant :- Praveen
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ramesh Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Caunter affidavit filed by learned AGA is taken on record.

Sri Ramesh Pandey, learned counsel for the applicant prays for and is granted three week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 29.8.2014

Ajay

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