Dinesh Kumar vs Prathama Bank And Another
2014 Latest Caselaw 5392 ALL

Citation : 2014 Latest Caselaw 5392 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Dinesh Kumar vs Prathama Bank And Another on 29 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45837 of 2014
 

 
Petitioner :- Dinesh Kumar
 
Respondent :- Prathama Bank And Another
 
Counsel for Petitioner :- Veer Singh
 
Counsel for Respondent :- P.K. Singhal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Put up this matter on 02.09.2014 along with record of Writ A No. 69570 of 2010, as fresh.

Order Date :- 29.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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