Citation : 2014 Latest Caselaw 5391 ALL
Judgement Date : 29 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18365 of 2014 Applicant :- Ramesh And Another Opposite Party :- State Of U.P. Counsel for Applicant :- D. Anand,V. Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Counter affidavit filed by learned AGA is taken on record.
Sri V. Singh, learned counsel for the applicant prays for and is granted three weeks' time to file rejoinder affidavit.
List thereafter.
Order Date :- 29.8.2014
Ajay
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