Sudama Yadav vs State Of U.P.
2014 Latest Caselaw 5390 ALL

Citation : 2014 Latest Caselaw 5390 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Sudama Yadav vs State Of U.P. on 29 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15937 of 2014
 

 
Applicant :- Sudama Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Kumar Yadav,M.K. Madhukar,S.N. Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Sanjay Kumar Yadav, learned counsel for the applciant is present.

It has been submitted that the contraband article has been recovered from the applicant which is much over the commercial quantity.

List after four weeks.

Order Date :- 29.8.2014

Ajay

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