Dr. Neelam Gaur vs State Of U.P. And 4 Ors
2014 Latest Caselaw 5389 ALL

Citation : 2014 Latest Caselaw 5389 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Dr. Neelam Gaur vs State Of U.P. And 4 Ors on 29 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 46016 of 2014
 

 
Petitioner :- Dr. Neelam Gaur
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Udayan Nandan,Shashi Nandan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Learned counsel has given reference to a pending case in this Court i.e. Writ A No. 35979 of 2014.

Connect this petition with the writ petition, referred above.

Learned Chief Standing Counsel has accepted notice on behalf of respondents 1 to 3. Issue notice to respondent no. 4. Steps will be taken within ten days.

Counter affidavit may be filed by the respondents or on before the next date fixed.

Order Date :- 29.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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