Davan vs State Of U.P.
2014 Latest Caselaw 5388 ALL

Citation : 2014 Latest Caselaw 5388 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Davan vs State Of U.P. on 29 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11164 of 2014
 

 
Applicant :- Davan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raj Kumar Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri Raj Kumar Mishra, learned counsel for the applicant.

List after three weeks.

Order Date :- 29.8.2014

Ajay

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