Expand

2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005

January February March April May June July August September October November December

Surya Narain Mishra vs The Principal Judge Family Court & ...
2014 Latest Caselaw 5387 ALL

Citation : 2014 Latest Caselaw 5387 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Surya Narain Mishra vs The Principal Judge Family Court & ... on 29 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 45978 of 2014
 

 
Petitioner :- Surya Narain Mishra
 
Respondent :- The Principal Judge Family Court & Another
 
Counsel for Petitioner :- Raj Kumar Shukla
 

 
Hon'ble Abhinava Upadhya,J.

An order has been passed for maintenance by order dated 16.5.2013 which amount has not been paid till date.

List the matter after two weeks.

In the meantime, the petitioner will comply with the order dated 16.5.2013 only thereafter this writ petition can be considered.

Order Date :- 29.8.2014

SKM

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Surya Narain Mishra vs The Principal Judge Family Court & ...
2014 Latest Caselaw 5387 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Surya Narain Mishra vs The Principal Judge Family Court & ...2014 Latest Caselaw 5387 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Surya Narain Mishra vs The Principal Judge Family Court & ...
2014 Latest Caselaw 5387 ALL