Citation : 2014 Latest Caselaw 5385 ALL
Judgement Date : 29 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18322 of 2014 Applicant :- Deepak Bajaj Opposite Party :- Union Of India Counsel for Applicant :- Ashutosh Tripathi,R R Singh Counsel for Opposite Party :- D.K.S. Raghuvanshi,A.G.A. Hon'ble Ramesh Sinha,J.
Learned counsel for the parties are present.
List after two weeks.
Order Date :- 29.8.2014
Ajay
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