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Rajendra Singh Yadav vs State Of U.P.
2014 Latest Caselaw 5380 ALL

Citation : 2014 Latest Caselaw 5380 ALL
Judgement Date : 29 August, 2014

Allahabad High Court
Rajendra Singh Yadav vs State Of U.P. on 29 August, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15454 of 2014
 

 
Applicant :- Rajendra Singh Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nafees Ahmad,Siya Ram
 
Counsel for Opposite Party :- Govt.Advocate,Ronak Chaturvedi
 

 
Hon'ble Ramesh Sinha,J.

Sri Ronak Chaturvedi, Advocate submits that he has filed his memo of appearance in Registry of this Court on 28.08.2014 but his name has not printed in the cause list.

Office is directed to verify the memo of his appearance.

List after two weeks.

Order Date :- 29.8.2014

Ajay

 

 

 
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