Chandra Mani Pandey vs Chief Development ...
2014 Latest Caselaw 5366 ALL

Citation : 2014 Latest Caselaw 5366 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Chandra Mani Pandey vs Chief Development ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3508 of 2006
 

 
Petitioner :- Chandra Mani Pandey
 
Respondent :- Chief Development Officer,Sultanpur And 3 Others
 
Counsel for Petitioner :- Mushtaq Ahmad Siddiqui
 
Counsel for Respondent :- C.S.C.,A.K. Singh Raj
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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