Mishri Lal vs Election Officer Block ...
2014 Latest Caselaw 5364 ALL

Citation : 2014 Latest Caselaw 5364 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Mishri Lal vs Election Officer Block ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2105 of 2006
 

 
Petitioner :- Mishri Lal
 
Respondent :- Election Officer Block Development
 
Counsel for Petitioner :- M.A.Siddiqui
 
Counsel for Respondent :- C,.S.C,K.S.Pawar
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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