Matasya Jivi Sahkari Samiti ... vs Zila Panchayat Through Upper ...
2014 Latest Caselaw 5354 ALL

Citation : 2014 Latest Caselaw 5354 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Matasya Jivi Sahkari Samiti ... vs Zila Panchayat Through Upper ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3110 of 2006
 

 
Petitioner :- Matasya Jivi Sahkari Samiti Ltd.Thru President S.R.Nishad
 
Respondent :- Zila Panchayat Through Upper Mukhya Adhikari And 2 Ors
 
Counsel for Petitioner :- A.R. Khan
 
Counsel for Respondent :- S.C.Kashish
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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