Citation : 2014 Latest Caselaw 5346 ALL
Judgement Date : 28 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- TRADE TAX REVISION No. - 53 of 2013 Applicant :- M/S Good Year India Ltd. Lucknow Throu Its Manager Sales Tax Opposite Party :- Commissioner, Commercial Taxes U.P.Lucknow And Another Counsel for Applicant :- Vaibhav Pandey Counsel for Opposite Party :- C.S.C. Hon'ble B. Amit Sthalekar,J.
Allowed.
For order see my order of date passed in Trade Tax Revision No.48 of 2013.
Order Date :- 28.8.2014
Asha
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!