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Mahesh Chandra vs State Of U.P. And Another
2014 Latest Caselaw 5345 ALL

Citation : 2014 Latest Caselaw 5345 ALL
Judgement Date : 28 August, 2014

Allahabad High Court
Mahesh Chandra vs State Of U.P. And Another on 28 August, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45569 of 2014
 

 
Petitioner :- Mahesh Chandra
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- K.N. Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Argument is that petitioner has been transferred to Allahabad on the post of Sahayak Van Sanrakshak, Court Case, although there is no such post in the Forest Department at Allahabad. It is further submitted that when petitioner  gave his joining at Allahabad, he has not been permitted to do so on the ground that there is no such post at Allahabad.

Learned Standing Counsel is to obtain instruction and to apprise this court the correct fact.

Put up this matter on 2nd September, 2014, as fresh.

Order Date :- 28.8.2014

M.A.A.

(Dinesh Maheshwari, J.)  ( S.K. Singh, J.)

 

 

 
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