Nagar Shiksha Adhikari Basic ... vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 5344 ALL

Citation : 2014 Latest Caselaw 5344 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Nagar Shiksha Adhikari Basic ... vs State Of U.P.Through Secretary ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3320 of 2006
 

 
Petitioner :- Nagar Shiksha Adhikari Basic Shiksha Faizabad
 
Respondent :- State Of U.P.Through Secretary Urban Development & 4 Ors
 
Counsel for Petitioner :- Vijay Kumar Bajpai
 
Counsel for Respondent :- C.S.C.,R.D.Shahi
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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