M/S Good Year India Ltd. Lucknow ... vs Commissioner, Commercial Taxes ...
2014 Latest Caselaw 5335 ALL

Citation : 2014 Latest Caselaw 5335 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

M/S Good Year India Ltd. Lucknow ... vs Commissioner, Commercial Taxes ... on 28 August, 2014

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- TRADE TAX REVISION No. - 54 of 2013
 

 
Applicant :- M/S Good Year India Ltd. Lucknow Throu Its Manager Sales Tax
 
Opposite Party :- Commissioner, Commercial Taxes U.P.Lucknow And Another
 
Counsel for Applicant :- Vaibhav Pandey
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

Allowed.

For order see my order of date passed in Trade Tax Revision No.48 of 2013.

Order Date :- 28.8.2014

Asha

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