Pankaj Kumar Agarwal vs Smt. Dipti Agarwal
2014 Latest Caselaw 5316 ALL

Citation : 2014 Latest Caselaw 5316 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Pankaj Kumar Agarwal vs Smt. Dipti Agarwal on 28 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 222 of 2014
 

 
Appellant :- Pankaj Kumar Agarwal
 
Respondent :- Smt. Dipti Agarwal
 
Counsel for Appellant :- Rajiv Gupta
 
Counsel for Respondent :- Vivek Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Both the parties appeared in person along with their counsel.

List on 4.9.2014. On that day, both the parties shall appear in person.

Order Date :- 28.8.2014

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