Mohd.Muin vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 5306 ALL

Citation : 2014 Latest Caselaw 5306 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Mohd.Muin vs State Of U.P.Through Secretary ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3218 of 2006
 

 
Petitioner :- Mohd.Muin
 
Respondent :- State Of U.P.Through Secretary Power And Another
 
Counsel for Petitioner :- Vishwa Nath Singh
 
Counsel for Respondent :- C.S.C.,S.Dixit
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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