Sanjay Kumar Mishra vs The State Of U.P And Anr.
2014 Latest Caselaw 5304 ALL

Citation : 2014 Latest Caselaw 5304 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Sanjay Kumar Mishra vs The State Of U.P And Anr. on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 8164 of 2014
 

 
Petitioner :- Sanjay Kumar Mishra
 
Respondent :- The State Of U.P And Anr.
 
Counsel for Petitioner :- Jagrit Sharma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

This petition is disposed of as withdrawn with liberty to file fresh.

Order Date :- 28.8.2014

RPD

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