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Shri Ramesh Chandra Agnihotri And ... vs Nagar Palika Parishad Through ...
2014 Latest Caselaw 5297 ALL

Citation : 2014 Latest Caselaw 5297 ALL
Judgement Date : 28 August, 2014

Allahabad High Court
Shri Ramesh Chandra Agnihotri And ... vs Nagar Palika Parishad Through ... on 28 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3361 of 2006
 

 
Petitioner :- Shri Ramesh Chandra Agnihotri And Another
 
Respondent :- Nagar Palika Parishad Through Executive Officer & 3 Ors
 
Counsel for Petitioner :- P.C.Mishra
 
Counsel for Respondent :- M.Srivastava,M.Yadav
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

 

 

 
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