Gyanendra Kumar Singh vs Ditt Magistrate Prsiedent And 3 ...
2014 Latest Caselaw 5278 ALL

Citation : 2014 Latest Caselaw 5278 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Gyanendra Kumar Singh vs Ditt Magistrate Prsiedent And 3 ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2206 of 2006
 

 
Petitioner :- Gyanendra Kumar Singh
 
Respondent :- Ditt Magistrate Prsiedent And 3 Ors
 
Counsel for Petitioner :- D.S.Yadav
 
Counsel for Respondent :- C.S.C,K.S.Pawar,Raghvenda Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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