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Mumraz Kha vs The State Of U.P.And Ors.
2014 Latest Caselaw 5201 ALL

Citation : 2014 Latest Caselaw 5201 ALL
Judgement Date : 28 August, 2014

Allahabad High Court
Mumraz Kha vs The State Of U.P.And Ors. on 28 August, 2014
Bench: Aditya Nath Mittal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 275 of 2013
 

 
Revisionist :- Mumraz Kha
 
Opposite Party :- The State Of U.P.And Ors.
 
Counsel for Revisionist :- Shiv Kumar Yadav
 
Counsel for Opposite Party :- Govt.Advocate,Abdul Rafey Siddiqui,Rehan Ahmad Siddiqui
 

 
Hon'ble Aditya Nath Mittal,J.

Passed over on account of illness slip of Sri A. R. Siddiqui learned counsel for the opposite parties.

List in the next cause list.

Order Date :- 28.8.2014

VNP/-

 

 

 
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