Shashi Kant And 3 Ors vs R.G./Examination Controller ...
2014 Latest Caselaw 5151 ALL

Citation : 2014 Latest Caselaw 5151 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Shashi Kant And 3 Ors vs R.G./Examination Controller ... on 27 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45104 of 2014
 

 
Petitioner :- Shashi Kant And 3 Ors
 
Respondent :- R.G./Examination Controller H.J.S. Exam. 2014 And Another
 
Counsel for Petitioner :- Shashi Kant (In Person)
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Sri Manish Goyal, learned Advocate who appears for respondents informs the Court that similar matters are coming after exchange of pleadings.

As requested, let this petition be connected with Writ A No. 40099 of 2014.

Respondents may file counter affidavit on or before the next date fixed.

Order Date :- 27.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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