Prem Narain Singh vs State Of U.P. & Others
2014 Latest Caselaw 5131 ALL

Citation : 2014 Latest Caselaw 5131 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Prem Narain Singh vs State Of U.P. & Others on 27 August, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 46735 of 2008
 

 
Petitioner :- Prem Narain Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Akhilesh Chandr Mishra
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

In the present matter counter affidavit has been filed in the year 2010. but no rejoinder affidavit has been filed.

Counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List this matter on 16.9.2014.

Order Date :- 27.8.2014

SKS

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