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Ram Chandra Verma vs State Of U.P. & Others
2014 Latest Caselaw 5128 ALL

Citation : 2014 Latest Caselaw 5128 ALL
Judgement Date : 27 August, 2014

Allahabad High Court
Ram Chandra Verma vs State Of U.P. & Others on 27 August, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 58221 of 2008
 

 
Petitioner :- Ram Chandra Verma
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Dr. H.N. Tripathi,D.K. Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Dr. H.N. Tripathi, learned counsel for the petitioner submits that in the identical facts and circumstances, the WP No. 58223 of 2008; Ramashankar Vs. State of UP and others and WP No. 58228 of 2008; Pothi Ram verma Vs. State of UP and others are likely to be listed on 15.9.2014.

List this matter alongwith WP No. 58223 of 2008; Ramashankar Vs. State of UP and others and WP No. 58228 of 2008; Pothi Ram verma Vs. State of UP and others on the date fixed i.e. 15.9.2014.

Order Date :- 27.8.2014

SKS

 

 

 
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