Manohar Lal Jaiswal vs Nagar Palika Parishad, Sultanpur ...
2014 Latest Caselaw 5123 ALL

Citation : 2014 Latest Caselaw 5123 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Manohar Lal Jaiswal vs Nagar Palika Parishad, Sultanpur ... on 27 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 180 of 2004
 

 
Petitioner :- Manohar Lal Jaiswal
 
Respondent :- Nagar Palika Parishad, Sultanpur Thru Chairman & 2 Ors.
 
Counsel for Petitioner :- S.C. Sitapuri
 
Counsel for Respondent :- C.S.C.,Amarendra Kumar Bajpai
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 27.8.2014

RPD

Download the LatestLaws.com Mobile App