Ram Chandra Tiwari S/O Sukh Deo vs State Of U.P. & Others
2014 Latest Caselaw 4970 ALL

Citation : 2014 Latest Caselaw 4970 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Ram Chandra Tiwari S/O Sukh Deo vs State Of U.P. & Others on 25 August, 2014

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 2070 of 2009
 

 
Petitioner :- Ram Chandra Tiwari S/O Sukh Deo
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ram Raj
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

The writ petition is not infructuous and is to be heard on merits.

Counsel for the petitioner requests for adjournment to further prepare the matter.

Put up tomorrow.

Order Date :- 25.8.2014

SKS

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