Arun Pratap Singh vs State Of U.P. Thru Secretary And 2 ...
2014 Latest Caselaw 4967 ALL

Citation : 2014 Latest Caselaw 4967 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Arun Pratap Singh vs State Of U.P. Thru Secretary And 2 ... on 25 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4312 of 2004
 

 
Petitioner :- Arun Pratap Singh
 
Respondent :- State Of U.P. Thru Secretary And 2 Ors
 
Counsel for Petitioner :- Akhilesh Kalra
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 25.8.2014

RPD

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