Ashok Kumar Yadav {Objection ... vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 4959 ALL

Citation : 2014 Latest Caselaw 4959 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Ashok Kumar Yadav {Objection ... vs State Of U.P.Through Secretary ... on 25 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3126 of 2004
 

 
Petitioner :- Ashok Kumar Yadav {Objection Filed}
 
Respondent :- State Of U.P.Through Secretary And Housing Devp.And 3 Others
 
Counsel for Petitioner :- B.R.Singh
 
Counsel for Respondent :- C.S.C.,Awadhesh Shukla
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioner and learned A.G.A.

It is submitted by learned counsel for the petitioner that this petition has become infructuos.

Accordingly it is disposed of.

Order Date :- 25.8.2014

RPD

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