Ram Kishun Singh vs Shreedhan Singh
2014 Latest Caselaw 4952 ALL

Citation : 2014 Latest Caselaw 4952 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Ram Kishun Singh vs Shreedhan Singh on 25 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 44131 of 2014
 

 
Petitioner :- Ram Kishun Singh
 
Respondent :- Shreedhan Singh
 
Counsel for Petitioner :- Pradeep Chandra,Pratik Chandra
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Thursday,i.e. 28.8.2014, as fresh.

Order Date :- 25.8.2014

SKM

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