Shyama Kumar Singh vs State Of U.P. Thru D.M., Hardoi & 3 ...
2014 Latest Caselaw 4949 ALL

Citation : 2014 Latest Caselaw 4949 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Shyama Kumar Singh vs State Of U.P. Thru D.M., Hardoi & 3 ... on 25 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3157 of 2004
 

 
Petitioner :- Shyama Kumar Singh
 
Respondent :- State Of U.P. Thru D.M., Hardoi & 3 Ors.
 
Counsel for Petitioner :- Rajesh Kr. Asthana,P.K.Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 25.8.2014

RPD

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