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Regional Manager, U.P.State Road ... vs Collector, Lucknow & 4 Ors.
2014 Latest Caselaw 4944 ALL

Citation : 2014 Latest Caselaw 4944 ALL
Judgement Date : 25 August, 2014

Allahabad High Court
Regional Manager, U.P.State Road ... vs Collector, Lucknow & 4 Ors. on 25 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 5011 of 2004
 

 
Petitioner :- Regional Manager, U.P.State Road Transport Corporation Ltd.
 
Respondent :- Collector, Lucknow & 4 Ors.
 
Counsel for Petitioner :- R.C. Singh
 
Counsel for Respondent :- C.S.C.,Sharad Bhatnagar
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 25.8.2014

RPD

 

 

 
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