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Ram Das & 14 Ors. vs Collector, Unnao & 20 Ors.
2014 Latest Caselaw 4937 ALL

Citation : 2014 Latest Caselaw 4937 ALL
Judgement Date : 25 August, 2014

Allahabad High Court
Ram Das & 14 Ors. vs Collector, Unnao & 20 Ors. on 25 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4047 of 2004
 

 
Petitioner :- Ram Das & 14 Ors.
 
Respondent :- Collector, Unnao & 20 Ors.
 
Counsel for Petitioner :- Anoop Srivastava Ii
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 25.8.2014

RPD

 

 

 
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