Bhanu Prakash Singh vs State Of U.P. Thru Secretary ...
2014 Latest Caselaw 4935 ALL

Citation : 2014 Latest Caselaw 4935 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Bhanu Prakash Singh vs State Of U.P. Thru Secretary ... on 25 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4531 of 2004
 

 
Petitioner :- Bhanu Prakash Singh
 
Respondent :- State Of U.P. Thru Secretary Agriculture Deptt. And 2 Ors
 
Counsel for Petitioner :- K.M Dubey,D.K. Dubey
 
Counsel for Respondent :- C.S.C,Rajnish Kumar
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel and Sri Rajnish Kumar, learned counsel for respondent No. 2 and 3.

Due to efflux of time, this petition has become infructuos.

Interim order, if any, is hereby vacated.

Accordingly it is disposed of.

Order Date :- 25.8.2014

RPD

Download the LatestLaws.com Mobile App