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Neelam Singh And Another vs State Of U.P.,Through The ...
2014 Latest Caselaw 4934 ALL

Citation : 2014 Latest Caselaw 4934 ALL
Judgement Date : 25 August, 2014

Allahabad High Court
Neelam Singh And Another vs State Of U.P.,Through The ... on 25 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3107 of 2004
 

 
Petitioner :- Neelam Singh And Another
 
Respondent :- State Of U.P.,Through The Secretary ,And Others
 
Counsel for Petitioner :- Rajesh Kumar Pathak
 
Counsel for Respondent :- C.S.C.,H.B.Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 25.8.2014

RPD

 

 

 
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