Pramod Kumar Yadav vs State Of U.P. And Another
2014 Latest Caselaw 4931 ALL

Citation : 2014 Latest Caselaw 4931 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Pramod Kumar Yadav vs State Of U.P. And Another on 25 August, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 33521 of 2014
 

 
Applicant :- Pramod Kumar Yadav
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- J.N. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

The present matter relates to complaint case.

Put up before appropriate Court, if possible, day after tomorrow i.e. 27.08.2014 as fresh.

Date :- 25.8.2014

Ajay

Download the LatestLaws.com Mobile App