M/S Indian Farmers Fertiliser ... vs Presiding Officer, Industrial ...
2014 Latest Caselaw 4930 ALL

Citation : 2014 Latest Caselaw 4930 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

M/S Indian Farmers Fertiliser ... vs Presiding Officer, Industrial ... on 25 August, 2014

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 
Case :- WRIT - C No. - 30292 of 2014
 
Petitioner :- M/S Indian Farmers Fertiliser Co-Operative Ltd.
 
Respondent :- Presiding Officer, Industrial Tribunal And 2 Ors.
 
Counsel for Petitioner :- Vivek Ratan Agrawal,Vijay Ratan Agrawal
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Patel
 
Hon'ble Bharati Sapru,J.

List in the next cause list. Interim order already granted is extended till then.

Order Date :- 25.8.2014

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