Ram Bahadur vs State Of U.P. Through Its ...
2014 Latest Caselaw 4924 ALL

Citation : 2014 Latest Caselaw 4924 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Ram Bahadur vs State Of U.P. Through Its ... on 25 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3118 of 2004
 

 
Petitioner :- Ram Bahadur
 
Respondent :- State Of U.P. Through Its Principal Secy.And Others
 
Counsel for Petitioner :- Brijesh Verma
 
Counsel for Respondent :- C.S.C.,I.P.Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 25.8.2014

RPD

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