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Smt. Preeti vs Rakesh Kumar Rawat
2014 Latest Caselaw 4923 ALL

Citation : 2014 Latest Caselaw 4923 ALL
Judgement Date : 25 August, 2014

Allahabad High Court
Smt. Preeti vs Rakesh Kumar Rawat on 25 August, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 878 of 2012
 

 
Appellant :- Smt. Preeti
 
Respondent :- Rakesh Kumar Rawat
 
Counsel for Appellant :- R.P. Tiwari
 
Counsel for Respondent :- D.K.Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

The respondent appeared in person along with his counsel. Learned counsel for the appellant is present. He submitted that due to some unavoidable reason, the appellant could not come. He requested that some other date may be fixed.

List on 13.10.2014. On that day, both the parties shall appear in person.

Order Date :- 25.8.2014

OP

 

 

 
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