Union Of India And Others vs Rajesh Kumar Singh And Another
2014 Latest Caselaw 4868 ALL

Citation : 2014 Latest Caselaw 4868 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Union Of India And Others vs Rajesh Kumar Singh And Another on 22 August, 2014

Bench: Rajes Kumar, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 39425 of 2006
 

 
Petitioner :- Union Of India And Others
 
Respondent :- Rajesh Kumar Singh And Another
 
Counsel for Petitioner :- Ajay Bhanot
 
Counsel for Respondent :- S.C.,M.K.Upadhaya
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Ashwani Kumar Mishra,J.

The case is passed over on the illness-slip of Sri Ajay Bhanot, Advocate.

Order Date :- 22.8.2014

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