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Lucknow Diocesan Trust ... vs Union Of India Thru' Secry., ...
2014 Latest Caselaw 4867 ALL

Citation : 2014 Latest Caselaw 4867 ALL
Judgement Date : 22 August, 2014

Allahabad High Court
Lucknow Diocesan Trust ... vs Union Of India Thru' Secry., ... on 22 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY PETITION No. - 1 of 2014
 

 
Petitioner :- Lucknow Diocesan Trust Association And Another
 
Respondent :- Union Of India Thru' Secry., Company Affairs Nad 6 Ors.
 
Counsel for Petitioner :- Praveen Kumar,Pradeep Kumar
 
Counsel for Respondent :- A.S.G.I.,S.K. Om,Sanjay Kumar Om
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed By Sri Pradeep Kumar, learned counsel for the petitioner, list in the next cause list.

Order Date :- 22.8.2014

Mukesh

 

 

 
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