Umang Agrawal vs Commissioner Of Income Tax ...
2014 Latest Caselaw 4866 ALL

Citation : 2014 Latest Caselaw 4866 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Umang Agrawal vs Commissioner Of Income Tax ... on 22 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1202 of 2007
 

 
Petitioner :- Umang Agrawal
 
Respondent :- Commissioner Of Income Tax (Central Circle), Kanpur & Others
 
Counsel for Petitioner :- Rakesh Ranjan Agrawal,Suyash Agarwal
 
Counsel for Respondent :- S.C.,B.J. Agarwal,G. Krishna
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The cases of Sri Suyash Agarwal, learned counsel for the petitioner are adjourned till 22.08.2014.

List thereafter.

Order Date :- 22.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App