Mahendra vs State
2014 Latest Caselaw 4864 ALL

Citation : 2014 Latest Caselaw 4864 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Mahendra vs State on 22 August, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1229 of 1993
 

 
Appellant :- Mahendra
 
Respondent :- State
 
Counsel for Appellant :- Virendra Singh,Ashish Mishra
 
Counsel for Respondent :- Aga
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

On the request of learned counsel for the appellant, put up on Tuesday i.e. on 26.8.2014.

Order Date :- 22.8.2014

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