M/S Gaurav Theatres Ltd. vs Asst. Commissioner Income Tax
2014 Latest Caselaw 4861 ALL

Citation : 2014 Latest Caselaw 4861 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

M/S Gaurav Theatres Ltd. vs Asst. Commissioner Income Tax on 22 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 37 of 2004
 

 
Appellant :- M/S Gaurav Theatres Ltd.
 
Respondent :- Asst. Commissioner Income Tax
 
Counsel for Appellant :- Shashi Kant Gupta,Amitabh Agarwal,S.D.Singh
 
Counsel for Respondent :- A.Kumar,A.N. Mahajan,B.J.Agarwal,C.S.C.,D. Awasthi,G. Krishna,R.K. Upadhyay,S.Chopra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of learned counsel for the appellant.

Order Date :- 22.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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